(1.) As the question involved in both these petitions are with regard to grant of benefit under the Employees Pension Scheme, 1995 and the point involved is similar in both these petitions, they are being disposed of by this common order.
(2.) ANDHRA University vs. Regional Provident Fund Commissioner of Andhra Pradesh and others,, (1995) 4 SCC 509.
(3.) S .K. Mastan Bee vs. General Manager, South Central Railway and another, : (2003) 1 SCC 184.