GOVIND PRASAD AGRAWAL Vs. BHURELALJI AGRAWAL

Referred Judgements :-

PAYYAVULA VENGAMMA VS. PAYYA VULA KESANNA [REFERRED TO]
THAWARDAS FHERUMAL VS. UNION OF INDIA [REFERRED TO]
PRESIDENT UNION OF INDIA VS. KALINGA CONSTRUCTION CO PRIVATE LIMITED [REFERRED TO]
BANWARI LAL KOTIYA VS. P C AGGARWAL [REFERRED TO]
HINDUSTAN TEA CO VS. K SASHIKANT CO [REFERRED TO]
VAIDYA HARISHANKAR LAX MIRAM RAJYAGURU OF RAJKOT VS. PRATAPRAY HARISHANKAR RAJYAGURU OF RAJKOT [REFERRED TO]
PEARL HOSIERY MILLS VS. UNION OF INDIA [REFERRED TO]
PIR MOHD SHAFI VS. CANTONMENT BOARD [REFERRED TO]
DILIP CONSTRUCTION COMPANY VS. HINDUSTAN STEEL LTD [REFERRED TO]
ARDESHAR IRANI VS. STATE OF M P [REFERRED TO]
P NARAYANAN NAIR VS. E ACHUTHAN NAIR [REFERRED TO]
DEEP NARAIN SINGH VS. DHANESHWARI [REFERRED TO]
MUKUNDALAL PAKRASHI VS. PROKASH CHANDRA PAKRASHI [REFERRED TO]