(1.) This appeal by special leave is directed against the judgment of the High Court of Punjab and Haryana at Chandigarh upholding the conviction and sentence of the appellant for offences under sections 302/364/201 IPC.
(2.)
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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