LAWS(MPH)-1993-11-52

S.P. ANAND Vs. SHRI RAMESHWAR NIKHRA

Decided On November 18, 1993
S.P. ANAND Appellant
V/S
Shri Rameshwar Nikhra Respondents

JUDGEMENT

(1.) This petition has been filed in public interest by one Shri S.P. Anand, seeking initiation of contempt proceedings against the Members of the Bar, who according to him have gone on strike.