LAWS(MPH)-1993-1-61

SUGAN BAI Vs. SHAMA

Decided On January 22, 1993
Sugan Bai Appellant
V/S
Shama Respondents

JUDGEMENT

(1.) 1975 JLJ 475) and Vimladevi v. Mandsaur Electric Supply Co. (1963 JLJ 779) is well merited as both the Division Benches support the contention advanced by him.