(1.) Shri B.P. Athya, Advocate for the applicant and Shri L.S. Singh, Addl. Govt. Advocate for the State.
(2.) Heard.
(3.) This is art application under section 482 by the applicant surety for remission of the surety amount of Rs. 1000/-.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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