LAWS(MPH)-1983-8-8

ABHINENDRA KUMAR Vs. COMMISSIONER OF INCOME TAX

Decided On August 26, 1983
ABHINENDRA KUMAR Appellant
V/S
COMMISSIONER OF INCOME-TAX Respondents

JUDGEMENT

(1.) THE question of law referred to in this case is as follows :

(2.) FOR the reasons given above, we answer the question referred as follows :