(1.) Perused the case diary.
(2.) This is first application filed under Sec. 439 of Cr.P.C for grant of bail to the applicant, as he has been arrested on 27/8/2023 in connection with Crime No.164/2023 registered at Police Station Kachnar, District Ashok Nagar (M.P.) for commission of offence punishable under Sec. 34(2) of the M.P. Excise Act.
(3.) Prosecution case, in brief, is that on 27/8/2023 the applicant was found having 75 bulk litres illicit country made liquor in three white colour plastic cane each having capacity of 25 litres for the purposes of sell without having any license or authority.