LAWS(MPH)-2023-12-20

RAVI GOND Vs. STATE OF MADHYA PRADESH

Decided On December 11, 2023
Ravi Gond Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Heard on the question of admission.

(2.) Appeal is admitted for final hearing.

(3.) Let record of Court below be requisitioned.