LAWS(MPH)-2023-10-41

HARISINGH Vs. STATE OF MADHYA PRADESH

Decided On October 03, 2023
HARISINGH Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Heard on the question of admission;

(2.) This appeal appears to be arguable, hence, it is admitted for final hearing.

(3.) Record of the court below be requisitioned.