(1.) This is 1st bail application under Sec. 439 of Cr.P.C. filed by the applicant for grant of bail.
(2.) Applicant has been arrested on 3/9/2022 by police Station, Hazira, Distt.
(3.) Gwalior, in connection with crime No.424/2022 for the offence punishable under Ss. 379, 411 and 413 of IPC.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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