(1.) This first criminal appeal has been preferred under Sec. 14-A-2 of the S.C. S.T. Act against the impugned order dtd. 10/8/2022 passed by Special Judge (under the Act), Bhind whereby appellant's application under Sec. 439 of the Code of Criminal Procedure has been rejected.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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