KRISHNA KUMAR PANDEY Vs. STATE OF MADHYA PRADESH

JUDGEMENT

(1.) None for the petitioner.

(2.) Nobody had appeared for the petitioner on 26/2/2018 and 6/3/2018 also. Today also, nobody appeared for the petitioner.

(3.) This petition is filed by the petitioner claiming compassionate appointment on the death of father of the petitioner, who was working as Assistant Teacher in the Government Primary School, Bhitari, Sankul Government Higher Secondary School, Kandhwar, District Sidhi, where while working he died on 8/6/2009.