(1.) The present petition has been filed under Sec. 482 read with Sec. 31(1) of the CRPC seeking direction with regard to sentences passed against the present petitioner under Ss. 457 and 380 of IPC in Crime No.305/2015 to run concurrently.
(2.) The facts of the case in short are as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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