(1.) This is first bail application filed by the applicants under Sec. 439 of the Code of Criminal Procedure for grant of regular bail relating to FIR/Crime No.264/2023 dtd. 13/4/2023 registered at Police Station Kotwali, District Panna for the offence under Ss. 8/20 and 15 of NDPS Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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