LAWS(MPH)-2023-4-81

SAMEER Vs. STATE OF MADHYA PRADESH

Decided On April 17, 2023
SAMEER Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Shri Mohammad Ikram Ansari, Adovcate seeks permission to file memo of appearance.

(2.) Permission granted.

(3.) Shri Mohammad Ikram Ansari, Advocate is permitted to file memo of appearance during the course of the day.