LAWS(MPH)-2023-9-31

SHIVENDRA SINGH BAGHEL Vs. STATE OF MADHYA PRADESH

Decided On September 06, 2023
Shivendra Singh Baghel Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Heard on admission.

(2.) Appeal is admitted for final hearing.

(3.) Record of the Court below be requisitioned.