(1.) Heard on the question of admission.
(2.) The appeal is admitted for final hearing.
(3.) Also heard on I.A No.919/2023 which is an application under Sec. 389(1) of Cr.P.C for suspension of sentence moved on behalf of appellant.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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