PHOOLESHWARI PANDRE Vs. HINDUSTAN COPPER LTD

Referred Judgements :-

SUNDERABAI W/O DEVRAO DESHPANDE AND ANOTHER VS. DEVAJI SHANKAR DESHPANDE [REFERRED TO]
TAYLOR FASHIONS LTD. V. LIVERPOOL VICTORIA TRUSTEES CO. LTD. [REFERRED TO]
NAGUBAI AMMAL VS. B SNAMA RAO [REFERRED TO]
COMMISSIONE OF INCOME TAX MADRAS O V R SV SR ARUNACHALAM CRETTAR VS. V MR P FIRM MUAR O R M O M A M CHIDAMBARAM CHETTIAR THE COMMISSIONER OF INCOME TAX MADRAS O RM SP SV FIRM [REFERRED TO]
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION VS. BALWANT REGULAR MOTOR SERVICE AMRAVATI [REFERRED TO]
STATE OF ORISSA VS. ARUN KUMAR PATNATK [REFERRED TO]
STATE OF ORISSA VS. PYARIMOHAN SAMANTARAY [REFERRED TO]
R N GOSAIN VS. YASHPAL DHIR [REFERRED TO]
JAGDISHLAL VS. STATE OF HARYANA [REFERRED TO]
P R DESHPANDE VS. MARUTI BALARAM HAIBATTI [REFERRED TO]
BABU RAM ALIAS DURGAPRASAD VS. INDRAPALSINGH DEAD [REFERRED TO]
BALCO EMPLOYEES UNION REGD VS. UNION OF INDIA [REFERRED TO]
M T W TENZING NAMGYAL VS. MOTILAL LAKHOTIA [REFERRED TO]
KRISHNA BAHADUR VS. PURNA THEATRE [REFERRED TO]
KARNATAKA POWER CORPORATION LIMITED VS. K THANGAPPAN [REFERRED TO]
JAI NARAIN PARASURAMPURIA VS. PUSHPA DEVI SARAF [REFERRED TO]
CHAIRMAN U P JAL NIGAM VS. JASWANT SINGH [REFERRED TO]
SHIV DASS VS. UNION OF INDIA [REFERRED TO]
NEW DELHI MUNICIPAL COUNCIL VS. PAN SINGH [REFERRED TO]
M P RAM MOHAN RAJA VS. STATE OF TAMIL NADU [REFERRED TO]
NADIA DISTT PRIMARY SCHOOL COUNCIL VS. SRISTIDHAR BISWAS [REFERRED TO]
RAMESH CHANDRA SANKLA VS. VIKRAM CEMENT [REFERRED TO]
C JACOB VS. DIRECTOR OF GEOLOGY ALIAS MINING [REFERRED TO]
UNION OF INDIA VS. M K SARKAR [REFERRED TO]
KARAM KAPAHI VS. LAL CHAND PUBLIC CHARITABLE TRUST [REFERRED TO]
KEDAR SHASHIKANT DESHPANDE VS. BHOR MUNICIPAL COUNCIL [REFERRED TO]
KRISHNADEVI MALCHAND KAMATHIA VS. BOMBAY ENVIRONMENTAL ACTION GROUP [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED VS. GHANSHYAM DASS [REFERRED TO]
PRADEEP OIL CORPORATION VS. MUNICIPAL CORPORATION OF DELHI [REFERRED TO]
CAUVERY COFFEE TRADERS VS. HORNOR RESOURCES INTERN CO LTD [REFERRED TO]
V CHANDRASEKARAN VS. ADMINISTRATIVE OFFICER [REFERRED TO]
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT VS. DIAMOND AND GEM DEVELOPMENT CORPORATION LTD [REFERRED TO]
STATE OF UTTARANCHAL VS. SHIV CHARAN SINGH BHANDARI [REFERRED TO]
STATE OF PUNJAB VS. DHANJIT SINGH SANDHU [REFERRED TO]
KAMALJIT SINGH VS. SARABJIT SINGH [REFERRED TO]
ANITA INTERNATIONAL VS. TUNGABADRA SUGAR WORKS MAZDOOR SANGH AND OTHERS [REFERRED TO]
UNION OF INDIA & ORS VS. C GIRIJA & ORS [REFERRED TO]
BHAGWAT SHARAN VS. PURUSHOTTAM [REFERRED TO]