(1.) Heard on the question of admission.
(2.) Revision is admitted for final hearing.
(3.) Also heard on I.A. No.23721/2023, which is the first application for suspension of sentence and grant of bail filed under Sec. 397 of Cr.P.C. on behalf of applicants.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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