LAWS(MPH)-2023-9-76

RAJSHREE PANWAR Vs. STATE OF MADHYA PRADESH

Decided On September 26, 2023
Rajshree Panwar Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) The petitioner, who is working as Block Education Officer has challenged the order dtd. 11/9/2023, whereby she has been transferred from Block Pati, District Barwani, at the option of Assistant Commissioner, Tribal Welfare, Jhabua.