(1.) Heard on admission.
(2.) This appeal is admitted for hearing.
(3.) Let the record of the trial Court be called for. Also Heard on I.A. No. 13119/2023 for suspension of jail sentence and grant of bail to the appellant.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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