(1.) Heard on the question of admission.
(2.) The present appeal appears to be arguable.
(3.) Criminal Appeal filed under Sec. 374 of the Code of Criminal Procedure, 1973 is admitted for final hearing.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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