(1.) Heard on the question of admission.
(2.) Appeal is admitted for final hearing.
(3.) Also heard on IA No.10488/2023, an application filed under Sec. 389 of Cr.P.C. for suspension of jail sentence and grant of bail to the appellant.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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