(1.) Case diary is available.
(2.) This is first application filed under Sec. 439 of Cr.P.C for grant of bail to the applicant as he has been arrested on 6/9/2023 in connection with Crime No.457/2023 registered at Police Station Station Road, District Morena for the offence punishable under Ss. 379, 414 of IPC and Ss. 18(1), 18(2) of M.P. Minerals (Prevention of Illegal Mining Transportation and Storage) Act, 2006.
(3.) Prosecution story, in brief is that on 6/9/2023 the applicant was found transporting illegally excavated sand in a tractor trolley and on being asked, he could not produce any valid document in that regard.