LAWS(MPH)-2023-3-82

RAGHVENDRA YADAV Vs. STATE OF MADHYA PRADESH

Decided On March 31, 2023
Raghvendra Yadav Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) This petition under Sec. 482 CrPC has been filed by the petitioner seeking following directions:-