(1.) Case diary is available.
(2.) This is first application filed under Sec. 439 of Cr.P.C for grant of bail to the applicants as they have been arrested on 3/5/2023 in connection with Crime No.176/2023 registered at Police Station Kurwai, District Vidisha for the offence punishable under Ss. 394, 34 of IPC.
(3.) Prosecution story, in brief is that on 27/4/2023 when the complainant Bhagendra Singh Thakur, his wife Nidhi and son Aksh were going towards village Tada Malhargarh on the motorcycle, the applicants along with one other co-accused person came there on a motorcycle and snatched complainant wife Nidhi's purse containing a gold necklace amounting to Rs.60,000.0070,000/-, cash amount of Rs.5000.006000/-, mobile phone, Aadhar Card, Voter Card etc.