(1.) Present application is filed under Sec. 482 of the Cr.P.C. seeking extension of temporary bail for a period of 15 days on account of death of his mother.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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