LAWS(MPH)-2023-11-41

SAIF ALI KHAN Vs. STATE OF MADHYA PRADESH

Decided On November 02, 2023
SAIF ALI KHAN Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) The applicant has filed this First application u/S 439, Cr.P.C. for grant of bail.