(1.) This is IV application under Sec. 439 of the Cr.P.C. filed on behalf of the applicant in connection with Crime No.297/2018 registered at Police Station Manasa, distt. Neemuch (M.P.) under Ss. 8/15, 29 of NDPS Act.
(2.) It is alleged that 41.500 kg poppy straw was seized from the possession of co-accused Ranjit Singh and the applicant has been implicated on the basis of memorandum of the co-accused u/S.27.
(3.) Counsel for applicant submits that co-accused Ranjit Singh and Kalu Singh have been granted bail by this court in M.Cr.C. No.39340/2018 and M.Cr.C. No.50439/2018.