(1.) Heard on the question of admission.
(2.) Appeal is admitted for hearing.
(3.) Also heard on I.A No.8054/2023, which is an application under Sec. 389 of Cr.P.C for suspension of sentence and grant of bail, moved on behalf of the appellants.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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