(1.) This is the first application under Sec. 438 of the Cr.P.C filed by the applicant who is apprehending her arrest in connection with Crime No.36/2023, registered at Police Station- Ater, District-Bhind, for the offences punishable under Ss. 409, 411 of the IPC.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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