(1.) This is a petition under Sec. 482 r/w Sec. 320(2) of the Code of Criminal Procedure for quashing of Criminal Case No.776/2014 for commission of offences under Sec. 307, 452, 341, 34 of IPC.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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