(1.) The instant petition is filed by rape victim for terminating fetus which is around 20 weeks and 3 days through her sister and seeking permission of this Court for terminating the pregnancy in terms of Sec. 3,4 and 5 of the Medical Termination of Pregnancy Act, 1971.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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