SHUKRAKANT SHUKLA Vs. STATE OF M P

JUDGEMENT

(1.) Being aggrieved by the transfer certificate and the consequential removal of name from the nominal role, the petitioner student of class 12 Jawahar Navodaya Vidyalaya, Mau, District Shahdol has filed this petition seeking direction to the respondents to permit him to prosecute his study while staying in the hostel.

(2.) The issuance of Transfer Certificate, as the record reveals is not out of any act of indiscipline by the petitioner but because petitioner suffers a disease i.e. "Tubercular Granules with frontal region of brain" because of which petitioner experience convulsion.

(3.) It is however, not established even by the District Medical Board which examined the petitioner on 20.10.2012 that the disease is contagious as may require the petitioner to be quarantined.