LAWS(MPH)-2013-10-123

SUNITA THAKRE Vs. STATE OF M P

Decided On October 23, 2013
Sunita Thakre Appellant
V/S
STATE OF M P Respondents

JUDGEMENT

(1.) Shri Ashish Trivedi, learned counsel for the petitioner.

(2.) Homoeopathy Medical Officer: Total posts 564

(3.) Petitioner applied against the post earmarked for Other Backward Class.