RAJINI Vs. BARKATULLAH VISHWAVIDYALAYA, BHOPAL

JUDGEMENT

(1.) BY this petition, the petitioner has challenged the decision of respondent no.1 Barkatullah Vishwavidyalaya, Bhopal, rejecting her thesis for the degree of Doctor of Philosophy.

(2.) THE petitioner, as a student of respondent no.1, submitted her thesis for the degree of Doctor of Philosophy. Her subject title was "Experimental Studies On Preventive Effect On Corcinogenicity Mutagenecity of Triphala Extract". Ordinance 14 of respondent no.1 provides the procedure for grant of decree of Doctor of Philosophy. The relevant extract of Clause 17 reads as under:

(3.) THE petition has no merit and is accordingly dismissed.