(1.) Shri A.K.Jain, learned counsel for petitioner in WP No.1875/13 .
(2.) Shri Rajendra Mishra, learned counsel for petitioner in WP No.1091/13.
(3.) Shri Kumaresh Pathak, learned Deputy AG for respondent no.1 to 3 in WP No.1875/13 and respondent no.1,3 and 4 in WP No.1091/13.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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