(1.) The petitioner by stating himself to be a social worker has filed this petition as Public Interest Litigation for the following reliefs:-
(2.) Petition is dismissed but with the aforesaid liberty, observation and direction.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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