LAWS(MPH)-2013-1-234

AMITABH SHUKLA Vs. RANI DURGAWATI VISHWA VIDYALAYA

Decided On January 08, 2013
Amitabh Shukla (Dr.) Appellant
V/S
Rani Durgawati Vishwa Vidyalaya and Anr. Respondents

JUDGEMENT

(1.) Being aggrieved by this non-promotion to the post of Reader (Economics), petitioner, Senior Lecturer, University Teaching Department, Rani Durgavati Vishwavidyalaya, has filed this writ petition seeking direction to the respondent to implement the recommendation dated 24.5.2004.

(2.) Appointed as Lecturer (Economics) in the year 1988, petitioner became a Senior Lecturer. In the year 2004, on 24.3.2004, a Committee constituted for consideration of Senior Lecturer for promotion of teachers under Career Advancement Scheme recommended the petitioner along with three other Senior Lecturers for promotion to the post of Reader. The Executive Council of the University in its meeting convened on 24.5.2004 affirmed the recommendation; however, except the petitioner, other Senior Lecturers were promoted as Readers either from 27/7/98 or from the date they acquired qualification as per Career Advancement Scheme. In respect of petitioner it was stated that his promotion is stayed because of pending departmental enquiry.

(3.) Aggrieved petitioner preferred the representation; however, having not succeeded thereby, as no heed being paid, present writ petition is filed.