LAWS(MPH)-2013-5-101

NAGAR PANCHAYAT AKODA Vs. R B DUBEY

Decided On May 09, 2013
Nagar Panchayat Akoda Appellant
V/S
R B Dubey Respondents

JUDGEMENT

(1.) Petitioner Nagar Panchayat Akoda, District Bhind has filed this petition for review of the order dt.5.3.2010 passed in W.P.No.5981/2009. Against the order dt.5.3.2010, an SLP was filed before the Hon'ble Supreme Court and that has also been dismissed.

(2.) The petitioner pleaded in this petition that respondent No.1 played a fraud with the court with the connivance of the officers of the Nagar Panchayat and the respondent No.1 obtained a favourable order in his favour.

(3.) Looking to the pleading of the petitioner of fraud, review petition has been heard on merits.