MANMOHAN SINGH TOMAR Vs. STATE OF MP

JUDGEMENT

(1.) SIMILAR matter has been disposed of by the Principal Seat at Jabalpur vide order dated 07-02-2013 passed in Writ Petition No.21946/2012 (M/s Shastri Construction Company Vs. The State of M.P. and Others), hence, this writ petition is disposed of with the following directions, as issued by the Principal Seat in the above-mentioned order:-