ANSALDO ENERGIA Vs. MADHYA PRADESH STATE ELECTRICITY BOARD

Referred Judgements :-

SMITA CONDUCTORS VS. EURO ALLIANCE [REFERRED]
NEW INDIA ASSURANCE COMPANY LIMITED VS. KUSUMANCHI KAMESHWARA RAO [REFERRED]
GRID CORPORATION OF ORISSA LIMITED VS. BALASORE TECHNICAL SCHOOL [REFERRED]
OLYMPUS SUPERSTRUCTURES PVT LIMITED VS. MEENA VIJAY KHETAN [REFERRED]
HINDUSTAN CONSTRUCTION COMPANY LIMITED VS. STATE OF BIHAR [REFERRED]
DAEWOO MOTORS INDIA LIMITED VS. UNION OF INDIA [REFERRED]
PURE HELIUM INDIA PRIVATE LIMITED VS. OIL AND NATURAL GAS COMMISSION [REFERRED]
MCDERMOTT INTERNATIONAL IN VS. BURN STANDARD CO LTD [REFERRED]
STATE BANK OF INDIA VS. MULA SAHAKARI SAKHAR KARKHANA LTD [REFERRED]
KRISHNA BHAGYA JALA NIGAM LTD VS. G HARISHCHANDRA REDDY [REFERRED]
MAHATMA GANDHI SAHAKRA SAKKARE KARKHANE VS. NATIONAL HEAVY ENGG COOP LTD [REFERRED]
NUMALIGARH REFINERY LTD VS. DAELIM INDUSTRIAL COMPANY LTD [REFERRED]
DELHI DEVELOPMENT AUTHORITY VS. R S SHARMA AND CO [REFERRED]
RAVINDRA KUMAR GUPTA AND COMPANY VS. UNION OF INDIA [REFERRED]
MADNANI CONSTRUCTION CORPORATION P LTD VS. UNION OF INDIA [REFERRED]
STATE OF RAJASTHAN VS. FERRO CONCRETE CONSTRUCTION PVT. LTD [REFERRED]