(1.) Heard.
(2.) Vide impugned order, the application for grant of arms license has been rejected.
(3.) The rejection order is in following terms:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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