(1.) Heard.
(2.) Shri V.S. Chaturvedi, learned counsel for the petitioner, submits that the order is bad in law and it is difficult for the party to remember where exactly original documents were filed.
(3.) I have heard learned counsel for the petitioner and perused the record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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