(1.) This is a writ petition under Articles 226 and 227 of the Constitution of India for a direction to the respondents to treat the period of suspension of the petitioner as period spent on duty and to pay the salary and allowances for that period.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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