NIRMAL RAIKWAR Vs. RAJIV GANDHI PRODYOGIKI VISHWAVIDYALAYA

JUDGEMENT

(1.) IN these writ petitions the question involved is of allowing the petitioners further opportunity to appear in the part time diploma course examination. Petitioners in W. P. No. 2137/2002 are 7 out of them three petitioners have filed W. P. No. 2848/2003.

(2.) IN W. P. No. 2137/2002 petitioner No. 1 Nirmal Raikwar took admission in part time diploma course in the year 1989, petitioner No. 2 Manoj Upadhyay in the year 1991, petitioner No. 3 Manoj Patel in the year 1991, petitioner No. 4 Shankar Patel in the year 1989, petitioner No. 5 Manas Sur in the year 1991, petitioner No. 6 Murari Lal Patel in the year 1991, petitioner No. 7 in the year 1991. They have been given large number of opportunities but they have not been able to clear the part time diploma course so far.

(3.) IN W. P. No. 3003/2003 petitioner No. 1 Ashok Kumar Tiwari was admitted in the year 1989 and petitioner No. 2 Shrikant Mishra in the year 1991.