(1.) A young girl aged 16 years met with the tragic death when the respondent No. 1 while driving tractortrolley, could not control it while negotiating the turn, as a result, the trolley turned turtle. The deceased was standing on the road, came beneath it and died on account of the said accident.
(2.) The appellants are the parents of the deceased Mamta. At the time of accident she was only 16 years old.
(3.) The Tribunal below, on the basis of the evidence has awarded only an amount of Rs. 1,00,000 as compensation to the appellants. They are before us in appeal for enhancement.