(1.) This appeal is for enhancement of compensation awarded by the Claims Tribunal.
(2.) Counsel for respondents has supported the award.
(3.) Findings oil the other issues are not under challenge in this appeal. Appeal is confined to enhancement of compensation only.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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