(1.) Report of Official Liquidator dated 29.3.2003.
(2.) Perused.
(3.) This is a case received by this court pursuant to the recommendations made by the BIFR by way of reference made to this court under section 20(2) of SICA.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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